Ganga Prasad vs Jageshwar & Others
2017 Latest Caselaw 223 ALL

Citation : 2017 Latest Caselaw 223 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ganga Prasad vs Jageshwar & Others on 5 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 14499 of 1994
 

 
Petitioner :- Ganga Prasad
 
Respondent :- Jageshwar & Others
 
Counsel for Petitioner :- V.B.Tiwari
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Bharati Sapru,J.

Order on the Substitution Application

Cause shown is sufficient; delay in filing the application is condoned.

Allowed.

Let necessary substitution be carried out within a week.

Order Date :- 5.5.2017

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