Abdul Basit vs Union Of India And 4 Ors.
2017 Latest Caselaw 212 ALL

Citation : 2017 Latest Caselaw 212 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Abdul Basit vs Union Of India And 4 Ors. on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 50111 of 2016
 

 
Petitioner :- Abdul Basit
 
Respondent :- Union Of India And 4 Ors.
 
Counsel for Petitioner :- Shyamal Narain
 
Counsel for Respondent :- A.S.G.I.,Neeraj Dube,Pranjal Mehrotra,Saurabh Srivastava,Usha Mehrotra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

List after two weeks.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 5.5.2017

atul

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