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C/M Kalpi College, Kalpi vs State Of U.P. And 4 Others
2017 Latest Caselaw 210 ALL

Citation : 2017 Latest Caselaw 210 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
C/M Kalpi College, Kalpi vs State Of U.P. And 4 Others on 5 May, 2017
Bench: Vikram Nath, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 19382 of 2016
 

 
Petitioner :- C/M Kalpi College, Kalpi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Komal Mehrotra
 
Counsel for Respondent :- C.S.C.,Dharmendra Srivastava,Neeraj Tiwari
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

List after two weeks.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 5.5.2017

atul

 

 

 
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