Ram Chander And Others vs D.D.C., Mirzapur/Sonbhadra And ...
2017 Latest Caselaw 207 ALL

Citation : 2017 Latest Caselaw 207 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ram Chander And Others vs D.D.C., Mirzapur/Sonbhadra And ... on 5 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 15997 of 2001
 

 
Petitioner :- Ram Chander And Others
 
Respondent :- D.D.C., Mirzapur/Sonbhadra And Others
 
Counsel for Petitioner :- Anil Kumar Misra
 
Counsel for Respondent :- C.S.C.,Shyam Krishan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

The matter appears to have become infructous by efflux of time.

It is accordingly dismissed as having become infructuous.

Order Date :- 5.5.2017

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