Manoj Kumar vs State Of U.P. & Others
2017 Latest Caselaw 190 ALL

Citation : 2017 Latest Caselaw 190 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Manoj Kumar vs State Of U.P. & Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 41727 of 1998
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K.Singh,A. Kumar,Gaurav Singh,S.N.Tewari,V.K.Singh,Yogesh Agarwal
 
Counsel for Respondent :- S.C
 

 
Hon'ble Manoj Kumar Gupta,J.

A statement has been made by Sri Rahul Sahai that he has filed his appearance on behalf of the petitioner today in the Registry.

List in the next cause list showing his name as counsel for the petitioner.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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