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Ram Deen vs State Of U.P
2017 Latest Caselaw 188 ALL

Citation : 2017 Latest Caselaw 188 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Ram Deen vs State Of U.P on 5 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1349 of 2015
 

 
Appellant :- Ram Deen
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Gulam Mustafa
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

To weeks' time and no more is allowed to the learned counsel for appellant to file rejoinder affidavit.

List on 29.05.2017.

Order Date :- 5.5.2017

psd

 

 

 
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