Navneet Kumar Shahi And 33 Ors. vs Chairman, U.P.P.C.L. And 6 Ors.
2017 Latest Caselaw 180 ALL

Citation : 2017 Latest Caselaw 180 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Navneet Kumar Shahi And 33 Ors. vs Chairman, U.P.P.C.L. And 6 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 49658 of 2016
 

 
Petitioner :- Navneet Kumar Shahi And 33 Ors.
 
Respondent :- Chairman, U.P.P.C.L. And 6 Ors.
 
Counsel for Petitioner :- Gautam
 
Counsel for Respondent :- Ayank Mishra,C.S.C.,SC
 

 
Hon'ble Manoj Kumar Gupta,J.

On request of counsel for the petitioners, case is passed over.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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