Sandeep Kumar vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 161 ALL

Citation : 2017 Latest Caselaw 161 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Sandeep Kumar vs State Of U.P. And 2 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45455 of 2016
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Siya Ram Yadav
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Lal
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Ashok Kumar Lal, counsel for the respondents.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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