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Smt. Siyajanki vs Smt. Seema Devi
2017 Latest Caselaw 1548 ALL

Citation : 2017 Latest Caselaw 1548 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Smt. Siyajanki vs Smt. Seema Devi on 31 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 466 of 2017
 

 
Appellant :- Smt. Siyajanki
 
Respondent :- Smt. Seema Devi
 
Counsel for Appellant :- Vijay Singh Sengar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 31.5.2017

pks

 

 

 
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