Surya Narain Shukla vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 1546 ALL

Citation : 2017 Latest Caselaw 1546 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Surya Narain Shukla vs State Of U.P. Thru. Prin. Secy. ... on 31 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 13024 of 2017
 

 
Petitioner :- Surya Narain Shukla
 
Respondent :- State Of U.P. Thru. Prin. Secy. U.P. Co-Operative Societies
 
Counsel for Petitioner :- Rama Pati Shukla
 
Counsel for Respondent :- C.S.C.,Nadeem Murtaza
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 04.07.2017 as fresh.

Order Date :- 31.5.2017

psd

(Vivek Chaudhary,J.)

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