Shiv Sahay Tiwari And 7 Ors. vs State Of U.P. Thru ...
2017 Latest Caselaw 1543 ALL

Citation : 2017 Latest Caselaw 1543 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Shiv Sahay Tiwari And 7 Ors. vs State Of U.P. Thru ... on 31 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 13065 of 2017
 

 
Petitioner :- Shiv Sahay Tiwari And 7 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Rural Development &Ors
 
Counsel for Petitioner :- Ramesh Pandey,Ashutosh Shahi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioners has prayed for and is granted a week's time to file supplementary affidavit.

List on 05.07.2017 as fresh.

Order Date :- 31.5.2017

psd

(Vivek Chaudhary,J.)

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