Shankar Singh vs Smt. Prem Lata Raje And Another
2017 Latest Caselaw 1532 ALL

Citation : 2017 Latest Caselaw 1532 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Shankar Singh vs Smt. Prem Lata Raje And Another on 31 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 460 of 2017
 

 
Appellant :- Shankar Singh
 
Respondent :- Smt. Prem Lata Raje And Another
 
Counsel for Appellant :- Arun Kumar Tiwari
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 31.5.2017

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