Karunesh Pratap Singh S/O Late ... vs The Session Judge Faizabad And ...
2017 Latest Caselaw 1523 ALL

Citation : 2017 Latest Caselaw 1523 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Karunesh Pratap Singh S/O Late ... vs The Session Judge Faizabad And ... on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- MISC. SINGLE No. - 7111 of 2009
 

 
Petitioner :- Karunesh Pratap Singh S/O Late Bhuwnesh Pratap Singh
 
Respondent :- The Session Judge Faizabad And Others
 
Counsel for Petitioner :- M.E.Khan,Ajay Pratap Singh
 
Counsel for Respondent :- Govt.Advocate,Raghvendra P. Singh,Rakesh Pratap Singh,S.G.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list in the week commencing 17th July, 2017.

Order Date :- 31.5.2017

Mukesh

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