Ramsevak vs State Of U.P.
2017 Latest Caselaw 1521 ALL

Citation : 2017 Latest Caselaw 1521 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Ramsevak vs State Of U.P. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 220 of 2012
 

 
Appellant :- Ramsevak
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Yadav,O.P.Tiwari,Raj Kumar,Sunil Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Crl.Misc. Application No. 59693 of 2017

List in the month of July, 2017.

Application is disposed of.

Order Date :- 31.5.2017

Mukesh

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