Ram Janka vs State Of U.P.& Another.
2017 Latest Caselaw 1519 ALL

Citation : 2017 Latest Caselaw 1519 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Ram Janka vs State Of U.P.& Another. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2254 of 2006
 

 
Applicant :- Ram Janka
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Manish Bajpai,Kaushal Mani Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,Udai Bhan Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Parties to submit the present status of dispute by that date by way of additional affidavit.

List this matter on 5th July, 2017 .

Interim order, if any, is extended till the next date of listing.

Order Date :- 31.5.2017

Mukesh

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