Om Prakash Agrawal vs State Of U.P.
2017 Latest Caselaw 1517 ALL

Citation : 2017 Latest Caselaw 1517 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Om Prakash Agrawal vs State Of U.P. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 654 of 2009
 

 
Applicant :- Om Prakash Agrawal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Km. Vishwa Mohini,Praveen Khatara,Vimal Kumar
 
Counsel for Opposite Party :- Govt. Advocate,J.P. Mathur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri J.P. Mathur, learned counsel for the respondent is not present even in the second round.

List on 5th July, 2017.

Interim relief to continue.

Order Date :- 31.5.2017

Mukesh

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