Smt. Rubina Sherwani vs State Of U.P. & Anr.
2017 Latest Caselaw 1516 ALL

Citation : 2017 Latest Caselaw 1516 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Smt. Rubina Sherwani vs State Of U.P. & Anr. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- MISC. SINGLE No. - 2275 of 2006
 

 
Petitioner :- Smt. Rubina Sherwani
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Petitioner :- Smt. Nalini Jain
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: C. M.Application No.59609 of 2017

1. This petition was dismissed on 19.3.2015 for want of prosecution.

2. Today, also except seeking adjournment nothing is sought for, hence this application is also dismissed.

Order Date :- 31.5.2017

Mukesh

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