Ram Pyarey And Another vs The State Of U.P. And 2 Others
2017 Latest Caselaw 1515 ALL

Citation : 2017 Latest Caselaw 1515 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Ram Pyarey And Another vs The State Of U.P. And 2 Others on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- MISC. SINGLE No. - 3381 of 2010
 

 
Petitioner :- Ram Pyarey And Another
 
Respondent :- The State Of U.P. And 2 Others
 
Counsel for Petitioner :- S.K. Pathak,Rudra Mani Shukla
 
Counsel for Respondent :- Govt. Advocate,Udai Bhan Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1st August, 2017 peremptorily.

Order Date :- 31.5.2017

Mukesh

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