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Ram Dal Tiwari And Anothers. vs State Of U.P.
2017 Latest Caselaw 1509 ALL

Citation : 2017 Latest Caselaw 1509 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Ram Dal Tiwari And Anothers. vs State Of U.P. on 31 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 240 of 2008
 

 
Appellant :- Ram Dal Tiwari And Anothers.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prem Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The accused are in jail, hence list on 6th June, 2017 for final hearing before the undersigned, as I have heard the appeal.

Order Date :- 31.5.2017

Mukesh

 

 

 
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