Citation : 2017 Latest Caselaw 1507 ALL
Judgement Date : 31 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1676 of 2013 Appellant :- Har Narayan Respondent :- State Of U.P. Counsel for Appellant :- Nadeem Murtaza Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
List along with connected appeals on 4th July, 2017.
Order Date :- 31.5.2017
Mukesh
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