Citation : 2017 Latest Caselaw 1506 ALL
Judgement Date : 31 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1606 of 2016 Appellant :- Bateshwar Dixit Respondent :- State Of U P Counsel for Appellant :- Anil Kumar Awasthi Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Ref: Crl. Misc. Application No. 59662 of 2017
List in the week commencing 17th July, 2017.
Application is disposed of.
Order Date :- 31.5.2017
Mukesh
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