Lallan Prasad Sharma vs State Of U.P.And 2 Others
2017 Latest Caselaw 1505 ALL

Citation : 2017 Latest Caselaw 1505 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Lallan Prasad Sharma vs State Of U.P.And 2 Others on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 90 of 2007
 

 
Applicant :- Lallan Prasad Sharma
 
Opposite Party :- State Of U.P.And 2 Others
 
Counsel for Applicant :- Shishir Pradhan
 
Counsel for Opposite Party :- Govt.Advocate,Anand Pal Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Case called in revised. None appeared on behalf of applicant to press this petition.

2. Application is dismissed for want of prosecution.

3. Interim relief, if any, stands vacated.

Order Date :- 31.5.2017

Mukesh

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