Phool Chand & 4 Ors. vs State Of U.P. & 2 Ors.
2017 Latest Caselaw 1504 ALL

Citation : 2017 Latest Caselaw 1504 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Phool Chand & 4 Ors. vs State Of U.P. & 2 Ors. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3797 of 2007
 

 
Applicant :- Phool Chand & 4 Ors.
 
Opposite Party :- State Of U.P. & 2 Ors.
 
Counsel for Applicant :- Akhter Abbas,Balram Jakhar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. This application under Section 482 Cr.P.C. is of the year 2007 but learned counsel for applicant is not interested to argue this matter today.

2. List this matter in the month of September, 2017.

3. Interim relief, if any, stands vacated.

Order Date :- 31.5.2017

Mukesh

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