Raj Pal Singh And 15 Ors. vs The State Of U.P.& Anothers.
2017 Latest Caselaw 1503 ALL

Citation : 2017 Latest Caselaw 1503 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Raj Pal Singh And 15 Ors. vs The State Of U.P.& Anothers. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2530 of 2007
 

 
Applicant :- Raj Pal Singh And 15 Ors.
 
Opposite Party :- The State Of U.P.& Anothers.
 
Counsel for Applicant :- Shrawan Kumar Verma
 
Counsel for Opposite Party :- Govt.Advocate,O.P. Vishwakarma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of respondent to oppose this petition.

List in the month of August, 2017.

Interim relief to continue.

Order Date :- 31.5.2017

Mukesh

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