Kripa Niwas Tiwari And Others vs State Of U.P. Thru. Its Judicial ...
2017 Latest Caselaw 1501 ALL

Citation : 2017 Latest Caselaw 1501 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Kripa Niwas Tiwari And Others vs State Of U.P. Thru. Its Judicial ... on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 85 of 2010
 

 
Applicant :- Kripa Niwas Tiwari And Others
 
Opposite Party :- State Of U.P. Thru. Its Judicial Magistrate-Ist Gonda & Ors.
 
Counsel for Applicant :- A.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Kr. Mishra,Sanjay Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in the month of July, 2017.

Order Date :- 31.5.2017

Mukesh

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