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Smt.Archana @ Bittan And 2 Ors. vs State Of U.P. And Another
2017 Latest Caselaw 1500 ALL

Citation : 2017 Latest Caselaw 1500 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Smt.Archana @ Bittan And 2 Ors. vs State Of U.P. And Another on 31 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2034 of 2007
 

 
Applicant :- Smt.Archana @ Bittan And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Singh Chauhan
 
Counsel for Opposite Party :- G.A,Ratnesh Agnihotri
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. No one is present to press this application.

List this matter in the month of July, 2017.

Interim relief, if any, stands vacated.

Order Date :- 31.5.2017

Mukesh

 

 

 
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