Kamlesh Verma vs State Of U.P.Thr. Secy Mahila And ...
2017 Latest Caselaw 1493 ALL

Citation : 2017 Latest Caselaw 1493 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Kamlesh Verma vs State Of U.P.Thr. Secy Mahila And ... on 31 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3634 of 2008
 

 
Petitioner :- Kamlesh Verma
 
Respondent :- State Of U.P.Thr. Secy Mahila And Bal Vikas And 5 Ors
 
Counsel for Petitioner :- Surya P Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Surya P. Singh, learned counsel for the petitioner is reported to be out of station.

2. Passed over for the day.

3. List again.

Order Date :- 31.5.2017

Pachhere/-

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