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Smt. Shabeena Khanam vs Jubair Ahmad & 5 Others
2017 Latest Caselaw 1492 ALL

Citation : 2017 Latest Caselaw 1492 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Smt. Shabeena Khanam vs Jubair Ahmad & 5 Others on 31 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 183 of 2017
 

 
Appellant :- Smt. Shabeena Khanam
 
Respondent :- Jubair Ahmad & 5 Others
 
Counsel for Appellant :- Akhilesh Tripathi,Shilpa Ahuja
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay Condonation Application

Issue notice to the respondent returnable at an early date.

Order Date :- 31.5.2017

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