Bhole & Ors. vs State Of U.P.
2017 Latest Caselaw 1490 ALL

Citation : 2017 Latest Caselaw 1490 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Bhole & Ors. vs State Of U.P. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 853 of 2017
 

 
Appellant :- Bhole & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Shankar Singh,Rama Kant Jayswal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Summon the lower Court record.

4. State may file objection / counter affidavit within a week. Reply / rejoinder Affidavit, if any, may be filed within a week thereafter.

5. List on 20th July, 2017.

Order Date :- 31.5.2017

Mukesh

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