Ram Prakash Mishra vs Smt. Shruti Mishra
2017 Latest Caselaw 1489 ALL

Citation : 2017 Latest Caselaw 1489 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Ram Prakash Mishra vs Smt. Shruti Mishra on 31 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 467 of 2017
 

 
Appellant :- Ram Prakash Mishra
 
Respondent :- Smt. Shruti Mishra
 
Counsel for Appellant :- Ramendra Asthana,Chandra Prakash Kushwaha
 
Counsel for Respondent :- Navin Chandra Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Navin Chandra Srivastava, Advocate appears on behalf of the respondent who may file a counter affidavit within a month.

List this matter on 11.08.2017.

Order Date :- 31.5.2017

pks

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