Citation : 2017 Latest Caselaw 1488 ALL
Judgement Date : 31 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 465 of 2017 Appellant :- Smt. Shushila Devi Respondent :- Ram Abhilash Yadav And Another Counsel for Appellant :- A.C.Tiwari(Ac),Rakesh Kumar Mishra Counsel for Respondent :- Anand Kumar Upadhyay Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Shri Anand Kumar Upadhyay, Advocate appears for the respondent, who may file a counter affidavit within a month.
List this matter on 10.08.2017.
Till then, operation of the judgment and decree dated 18.03.2017 shall be kept in abeyance.
Order Date :- 31.5.2017
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