Harpal vs State Of U P
2017 Latest Caselaw 1487 ALL

Citation : 2017 Latest Caselaw 1487 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Harpal vs State Of U P on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 849 of 2017
 

 
Appellant :- Harpal
 
Respondent :- State Of U P
 
Counsel for Appellant :- Anurag.S.'Kaalesh',J.K. Rathore
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Liston 3rd July, 2017.

Order Date :- 31.5.2017

Mukesh

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