Harkey Rawat vs State Of U.P
2017 Latest Caselaw 147 ALL

Citation : 2017 Latest Caselaw 147 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Harkey Rawat vs State Of U.P on 5 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 759 of 2016
 

 
Appellant :- Harkey Rawat
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Piyush Kumar Singh
 
Counsel for Respondent :- G.A
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of Sri Piyush Kumar Singh, learned counsel for the appellant, the case is adjourned.

List on 23.05.2017.

Order Date :- 5.5.2017

psd

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