Chandrakali & Anr. vs State Of U.P. & Anr.
2017 Latest Caselaw 1457 ALL

Citation : 2017 Latest Caselaw 1457 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Chandrakali & Anr. vs State Of U.P. & Anr. on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3673 of 2017
 

 
Applicant :- Chandrakali & Anr.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Ajay Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondents returnable on 20th July, 2017.

Meanwhile, no coercive action shall be taken against petitioners, namely; Chandrakali and Janki Prasad.

Order Date :- 30.5.2017

Mukesh

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