Asharam vs State Of U.P. Thru Prin.Secy.Home ...
2017 Latest Caselaw 1455 ALL

Citation : 2017 Latest Caselaw 1455 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Asharam vs State Of U.P. Thru Prin.Secy.Home ... on 30 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 12503 of 2017
 

 
Petitioner :- Asharam
 
Respondent :- State Of U.P. Thru Prin.Secy.Home Deptt.Lucknow & Ors.
 
Counsel for Petitioner :- Saryu Prasad Tiwari,Ishita Yadu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up as fresh on 04.07.2017.

Order Date :- 30.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App