Layak Singh vs State Of U.P. Thru ...
2017 Latest Caselaw 1454 ALL

Citation : 2017 Latest Caselaw 1454 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Layak Singh vs State Of U.P. Thru ... on 30 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 12506 of 2017
 

 
Petitioner :- Layak Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Rural Development Lko. & Ors.
 
Counsel for Petitioner :- Mahendra Pratap Singh,Sanjay Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner prays for and is granted four weeks' time to file a supplementary affidavit.

List on 05.07.2017 as fresh.

Order Date :- 30.5.2017

psd

(Vivek Chaudhary,J.)

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