Smt. Chhaya & Another vs State Of U.P. & Another
2017 Latest Caselaw 1453 ALL

Citation : 2017 Latest Caselaw 1453 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Smt. Chhaya & Another vs State Of U.P. & Another on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 601 of 2017
 

 
Revisionist :- Smt. Chhaya & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sharavan Kumar Shukla,Nagendra Misra,Shiv Mohan Solanki,Vishal Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent no. 2 returnable on 20th July, 2017.

Steps be taken within a week.

Order Date :- 30.5.2017

Mukesh

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