Ram Kishor vs State Of Up Thru. Prin. Secy., ...
2017 Latest Caselaw 1449 ALL

Citation : 2017 Latest Caselaw 1449 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Ram Kishor vs State Of Up Thru. Prin. Secy., ... on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3692 of 2017
 

 
Applicant :- Ram Kishor
 
Opposite Party :- State Of Up Thru. Prin. Secy., Deptt. Of Home & Anr.
 
Counsel for Applicant :- Akhilesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent no. 1 by registered post returnable on 1st August, 2017.

Steps be taken with a week.

Till then only, accused shall not be arrested.

Order Date :- 30.5.2017

Mukesh

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