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Smt Dhanpati vs State Of Up And Ors.
2017 Latest Caselaw 1445 ALL

Citation : 2017 Latest Caselaw 1445 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Smt Dhanpati vs State Of Up And Ors. on 30 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3683 of 2017
 

 
Applicant :- Smt Dhanpati
 
Opposite Party :- State Of Up And Ors.
 
Counsel for Applicant :- Harish Chandra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Issue notice to respondent by registered post.

2.  Additional Civil Judge ( Junior Division) III, Pratapgarh  to explain as to why the trial has not yet been concluded though it is of the year 1997.

3.  List on 21st July, 2017.

Order Date :- 30.5.2017

Mukesh

 

 

 
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