Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gopal Baranwal vs State Of U.P. & Anr.
2017 Latest Caselaw 1443 ALL

Citation : 2017 Latest Caselaw 1443 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Gopal Baranwal vs State Of U.P. & Anr. on 30 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3671 of 2017
 

 
Applicant :- Gopal Baranwal
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Madan Mohan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard.

Issue notice to respondent returnable on 1st August, 2017.

Steps be taken within a week.

Meanwhile, accused shall not be arrested till the next date of listing.

Order Date :- 30.5.2017

Mukesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter