Pradeep Narain Sinha vs State Of U.P. Thru. Secy. Home, ...
2017 Latest Caselaw 1440 ALL

Citation : 2017 Latest Caselaw 1440 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Pradeep Narain Sinha vs State Of U.P. Thru. Secy. Home, ... on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3695 of 2017
 

 
Applicant :- Pradeep Narain Sinha
 
Opposite Party :- State Of U.P. Thru. Secy. Home, Civil Sectt. U.P. Lko & Anr.
 
Counsel for Applicant :- Kapil Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent no. 2 returnable on 28th July, 2017.

Steps be taken within a week.

Till the next date of listing, accused shall not be arrested.

Order Date :- 30.5.2017

Mukesh

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