Arvind Pandey vs State Of Up Prin. Secy. Home And ...
2017 Latest Caselaw 1439 ALL

Citation : 2017 Latest Caselaw 1439 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Arvind Pandey vs State Of Up Prin. Secy. Home And ... on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3685 of 2017
 

 
Applicant :- Arvind Pandey
 
Opposite Party :- State Of Up Prin. Secy. Home And Anr.
 
Counsel for Applicant :- Parijat Mishra Belavra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None is present to press this petition.

Petition is dismissed for want of prosecution.

Further order

After the aforesaid order is passed, learned counsel for applicant requested that the matter may be listed on next date.

Put up / list the matter on 2nd June, 2017 before appropriate Bench.

Order Date :- 30.5.2017

Mukesh

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