Vinod Kumar And Others vs State Of U.P. And Another
2017 Latest Caselaw 1437 ALL

Citation : 2017 Latest Caselaw 1437 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Vinod Kumar And Others vs State Of U.P. And Another on 30 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 4300 of 2009
 

 
Applicant :- Vinod Kumar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Santosh Kumar Kanaujia
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of applicant to press this petition. Sri Santosh Kumar Kanaujia, learned counsel for opposite party is present.

List on 3rd August, 2017.

Order Date :- 30.5.2017

Mukesh

Download the LatestLaws.com Mobile App