M/S Amana Paper And Boards Mills ... vs Managing Director, U.P.F.C. And ...
2017 Latest Caselaw 1435 ALL

Citation : 2017 Latest Caselaw 1435 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

M/S Amana Paper And Boards Mills ... vs Managing Director, U.P.F.C. And ... on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 36297 of 2001
 

 
Petitioner :- M/S Amana Paper And Boards Mills And Another
 
Respondent :- Managing Director, U.P.F.C. And Others
 
Counsel for Petitioner :- S.P. Singh,Manish Goyal
 
Counsel for Respondent :- C.S.C.,B.C. Rai,Bidhan Chandra Rai,H.R.Misra,M.K. Rajvanshi,N. Tripathi,N.C. Rajvanshi,Pankaj Agarwal,Rama.Goel,Satish.Chaturvedi,Smt Shashi Tandon,Umesh Narain Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Case is passed over on the request made by Shri Manish Goyal, learned counsel for the petitioner.

Order Date :- 30.5.2017

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