Awadhesh Pratap vs State Of U.P. And Others
2017 Latest Caselaw 1434 ALL

Citation : 2017 Latest Caselaw 1434 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Awadhesh Pratap vs State Of U.P. And Others on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17416 of 2006
 

 
Petitioner :- Awadhesh Pratap
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D.B. Yadav
 
Counsel for Respondent :- C.S.C.,R.S. Umrao,W.H.Khan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 30.5.2017

pks

Download the LatestLaws.com Mobile App