Smt. Somari vs State Of U.P. And Others
2017 Latest Caselaw 1433 ALL

Citation : 2017 Latest Caselaw 1433 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Smt. Somari vs State Of U.P. And Others on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 64227 of 2008
 

 
Petitioner :- Smt. Somari
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- H.N. Mehrotra,Sanjai Kumar Singh,Sanjay Singh
 
Counsel for Respondent :- C.S.C.,A.S. Rana,Madan Mohan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List for admission for disposal of the Amendment Application.

Order Date :- 30.5.2017

pks

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