Ram Kiran Sharma & Others vs New Okhla Industrial Development ...
2017 Latest Caselaw 1432 ALL

Citation : 2017 Latest Caselaw 1432 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Ram Kiran Sharma & Others vs New Okhla Industrial Development ... on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 6746 of 2003
 

 
Petitioner :- Ram Kiran Sharma & Others
 
Respondent :- New Okhla Industrial Development & Others
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.,Arvind Srivastava,Rajendra Kumar Mishra,Shivam Yadav,Vinod Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 30.5.2017

pks

Download the LatestLaws.com Mobile App