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Subhash Chandra Gupta vs State Of U.P.Thru Principal ...
2017 Latest Caselaw 1426 ALL

Citation : 2017 Latest Caselaw 1426 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Subhash Chandra Gupta vs State Of U.P.Thru Principal ... on 30 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 2636 of 2004
 

 
Petitioner :- Subhash Chandra Gupta
 
Respondent :- State Of U.P.Thru Principal Secretary Excise And 3 Ors
 
Counsel for Petitioner :- H.K. Mishra,Rakesh Kumar
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Learned Standing counsel informed that only photo copy of the certain documents has provided to him and complete record is not available. Hence, some other date may be fixed.

2. Appreciating the request of learned Standing counsel, list this case on 10.07.2017 to enable him to produce the record as directed failing which Excise Commissioner shall appear before this Court along with record for assistance.

3. List this case on 10.07.2017.

Order Date :- 30.5.2017

Pachhere/-

 

 

 
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