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Vijay Kumar vs Principal Judge Family Court ...
2017 Latest Caselaw 1425 ALL

Citation : 2017 Latest Caselaw 1425 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Vijay Kumar vs Principal Judge Family Court ... on 30 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL FROM ORDER No. - 517 of 2014
 

 
Appellant :- Vijay Kumar
 
Respondent :- Principal Judge Family Court Sultanpur & Another
 
Counsel for Appellant :- Arvind Kumar Verma,Girish Chandra Verma
 
Counsel for Respondent :- Mukesh Kumar Singh,Rajendra Kumar,Shiv Shanker
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Pursuant to order dated 25.04.2017 passed by this Court. Sri Rajendra Kumar Rajbhar, Sri Shiv Shanker and Sri Mukesh Kumar filed affidavits giving explanation for their absent on 24.04.2017.

2. On due consideration of explanation given by learned counsels for respondents, notice issued to them is hereby discharged.

3.  On request of Sri Girish Chandra Verma, learned counsel for the appellant, list this case in the month of July, 2017 for hearing.

Order Date :- 30.5.2017

Pachhere/-

 

 

 
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