K.B. Tiwari vs Union Of India,Thru. Secy., ...
2017 Latest Caselaw 1422 ALL

Citation : 2017 Latest Caselaw 1422 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

K.B. Tiwari vs Union Of India,Thru. Secy., ... on 30 May, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 677 of 2011
 
Petitioner :- K.B. Tiwari
 
Respondent :- Union Of India,Through Secretary, Ministry Of Finance, & Others
 
Counsel for Petitioner :- P. Agrawal
 
Counsel for Respondent :- K.D. Nag,Dipak Seth
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

Dismissed.

For order see order of date passed in Writ Petition (MB) No. 1827 of 2011.

Order Date :- 30.5.2017

Pravin

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